Citation : 2015 Latest Caselaw 79 ALL
Judgement Date : 22 April, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 22652 of 2015 Petitioner :- Mahipal Gangwar Respondent :- State Of U.P. & 3 Others Counsel for Petitioner :- R.B. Singh Counsel for Respondent :- C.S.C.,Vivek Varma Hon'ble Yashwant Varma,J.
Learned counsel for the petitioner has not responded even in the revised call.
List this petition in Ordinary Course.
Order Date :- 22.4.2015
Arun K. Singh
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