Citation : 2015 Latest Caselaw 76 ALL
Judgement Date : 22 April, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 17421 of 2015 Petitioner :- C/M Baba Har Narayan Das Vidyalaya And Another Respondent :- The S.D.M. And Another Counsel for Petitioner :- K. Ajit Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
On the request of Sri K. Ajit, learned counsel appearing in support of this writ petition, let this petition be included in the list fresh cases of 4th May, 2015.
Order Date :- 22.4.2015
Arun K. Singh
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