Mahipal Singh & 7 Others vs State Of U.P. & 4 Others
2015 Latest Caselaw 75 ALL

Citation : 2015 Latest Caselaw 75 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

Mahipal Singh & 7 Others vs State Of U.P. & 4 Others on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 34964 of 2014
 

 
Petitioner :- Mahipal Singh & 7 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- S.P. Singh,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Ashish Kumar,Ashwani Mishra,Rahul Misra
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel appearing for the State-respondents prays for and is granted three weeks' time to file a Counter Affidavit in this petition.

Sri Rahul Mishra said to be appearing for the private respondents shall also file his Affidavit within the same period.

List this petition on the expiry of the aforesaid period.

Order Date :- 22.4.2015

Arun K. Singh

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