Ramesh And 6 Ors. vs Amar Singh And 3 Ors.
2015 Latest Caselaw 69 ALL

Citation : 2015 Latest Caselaw 69 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

Ramesh And 6 Ors. vs Amar Singh And 3 Ors. on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1526 of 2015
 

 
Petitioner :- Ramesh And 6 Ors.
 
Respondent :- Amar Singh And 3 Ors.
 
Counsel for Petitioner :- R.P. Mishra
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of the learned counsel for the petitioners, let this petition be included in the list of fresh cases of 29th April, 2015.

Order Date :- 22.4.2015

Arun K. Singh

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