C/M. Swami Hariyanand Vidyalaya ... vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 65 ALL

Citation : 2015 Latest Caselaw 65 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

C/M. Swami Hariyanand Vidyalaya ... vs State Of U.P. And 3 Ors. on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 22121 of 2015
 

 
Petitioner :- C/M. Swami Hariyanand Vidyalaya Society And Anr.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Mithilesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Yogish Kumar Saxena
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of Sri Yogish Kumar Saxena, let this petition be included in the list of fresh cases of 27th April, 2015.

Order Date :- 22.4.2015

Arun K. Singh

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