Mohd. Sarif vs U.O.I. And 3 Ors.
2015 Latest Caselaw 64 ALL

Citation : 2015 Latest Caselaw 64 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

Mohd. Sarif vs U.O.I. And 3 Ors. on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 16273 of 2015
 

 
Petitioner :- Mohd. Sarif
 
Respondent :- U.O.I. And 3 Ors.
 
Counsel for Petitioner :- L.K. Shukla
 
Counsel for Respondent :- A.S.G.I.,Ikram Ahmad
 

 
Hon'ble Yashwant Varma,J.

The Court is informed that Sri L.K. Shukla has not been able to come to Court today as yet.

Accordingly and on a request on his behalf, let this petition be included in the list of fresh cases of 24th April, 2015.

Order Date :- 22.4.2015

Arun K. Singh

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