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Shiv Shanker Tripathi & 2 Others vs State Of U.P. & 2 Others
2015 Latest Caselaw 60 ALL

Citation : 2015 Latest Caselaw 60 ALL
Judgement Date : 22 April, 2015

Allahabad High Court
Shiv Shanker Tripathi & 2 Others vs State Of U.P. & 2 Others on 22 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 22625 of 2015
 

 
Petitioner :- Shiv Shanker Tripathi & 2 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Gaurav Kumar Chand, Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of Sri R.K. Ojha, learned Senior Counsel appearing in support of the writ petition, let this petition be included in the list of fresh cases of 27th April, 2015.

Order Date :- 22.4.2015

Arun K. Singh

 

 

 
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