Asha Ram vs State Of U.P.
2015 Latest Caselaw 39 ALL

Citation : 2015 Latest Caselaw 39 ALL
Judgement Date : 21 April, 2015

Allahabad High Court

Asha Ram vs State Of U.P. on 21 April, 2015

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 43360 of 1993
 

 
Petitioner :- Asha Ram
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- R.K.Porwal,Arun Kumar Soni,M.S.Dixit
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Correction Application No. 137903 of 2015

Correction application is allowed.

Necessary corrections have been made by this Court in the order dated 08.04.2015.

Order Date :- 21.4.2015

Priyanka

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