Shri Thakur Pal vs Shrimati Sukhda Devi
2015 Latest Caselaw 122 ALL

Citation : 2015 Latest Caselaw 122 ALL
Judgement Date : 24 April, 2015

Allahabad High Court

Shri Thakur Pal vs Shrimati Sukhda Devi on 24 April, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 270 of 1993
 

 
Revisionist :- Shri Thakur Pal
 
Opposite Party :- Shrimati Sukhda Devi
 
Counsel for Revisionist :- R.P. Goel
 
Counsel for Opposite Party :- A.G.A.,G.S. Bisaria
 

 
Hon'ble Sudhir Agarwal,J.

1. Smt. Urvashi Jain, Advocate holding brief of Sri R.P.Goel, learned counsel for the revisionist states that he does not want to press this Revision and it may be dismissed as not pressed.

2. Accordingly, the criminal revision is dismissed as not pressed.

Order Date :- 24.4.2015

Ashish Pd.

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