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The British India Corporation ... vs Add. Labour Commissioner And ...
2015 Latest Caselaw 10 ALL

Citation : 2015 Latest Caselaw 10 ALL
Judgement Date : 17 April, 2015

Allahabad High Court
The British India Corporation ... vs Add. Labour Commissioner And ... on 17 April, 2015
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 12195 of 2012
 

 
Petitioner :- The British India Corporation Limited
 
Respondent :- Add. Labour Commissioner And Others
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- C.S.C.,Jai Singh,S.N. Dubey
 

 
Hon'ble Surya Prakash Kesarwani,J.

Writ Petition allowed.

For orders, see my order of date passed in Writ C No. 3363 of 2013.

Order Date :- 17.4.2015

MT**

 

 

 
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