Karru Thakur And 2 Others vs State Of U.P.
2014 Latest Caselaw 7227 ALL

Citation : 2014 Latest Caselaw 7227 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Karru Thakur And 2 Others vs State Of U.P. on 26 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 
Criminal Misc. Correction Application No. 324789 of 2014
 
In
 
Case :- CRIMINAL APPEAL No. - 1963 of 2014
 

 
Appellant :- Karru Thakur And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.P. Tewari,R.S. Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

We find that the name of the appellant in the case title in the order dated 23.9.2014 has been shown as Tarru Thakur And 2 others, which should be Karru Thakur And 2 others.

Necessary correction has incorporated in the case title of aforesaid order.

Let the case title be read as Karru Thakur And 2 Others in place of Tarru Thakur And 2 Others.

Correction application is disposed of.

Order Date :- 26.9.2014

Rkb

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