Sarvendra And Ors. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 7221 ALL

Citation : 2014 Latest Caselaw 7221 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Sarvendra And Ors. vs The State Of U.P Thru Principal ... on 26 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 9929 of 2014
 

 
Petitioner :- Sarvendra And Ors.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- Farooq Ayoob
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

Heard learned counsel for the petitioners and learned A.G.A.

This is second writ petition.

In the present case the prayer sought by the petitioners has already been considered in writ petition No. 5166 of 2014, therefore, this petition is not maintainable.

Accordingly it is dismissed.

Order Date :- 26.9.2014

RPD

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