Smt. Bitola Devi And Another vs The State Of U.P.Throu.The ...
2014 Latest Caselaw 7201 ALL

Citation : 2014 Latest Caselaw 7201 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Smt. Bitola Devi And Another vs The State Of U.P.Throu.The ... on 26 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 9863 of 2014
 

 
Petitioner :- Smt. Bitola Devi And Another
 
Respondent :- The State Of U.P.Throu.The Secy.Home Deptt.Lko.And Ors.
 
Counsel for Petitioner :- Amerendra Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

Heard learned counsel for the petitioners and learned A.G.A.

This petition has been filed by the petitioners Smt. Bitola Devi And Another with a prayer that a suitable direction may be issued to the authority concerned for not to interfere in the peaceful living of the petitioners

Considering the same, it is directed that in case the petitioners are having any grievance, the same may be raised before S.P. Lakhimpur who shall look into the matter so that injustice may not be done with the petitioners.

With this direction, this petition is finally disposed of.

Order Date :- 26.9.2014

RPD