Dr. Fatima Rizvi @ Smt. Fatima ... vs State Of U.P.Throu Prin. Secy. ...
2014 Latest Caselaw 7200 ALL

Citation : 2014 Latest Caselaw 7200 ALL
Judgement Date : 26 September, 2014

Allahabad High Court

Dr. Fatima Rizvi @ Smt. Fatima ... vs State Of U.P.Throu Prin. Secy. ... on 26 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5369 of 2012
 

 
Petitioner :- Dr. Fatima Rizvi @ Smt. Fatima Taqvi
 
Respondent :- State Of U.P.Throu Prin. Secy. Deptt.Of Home Lko.And Ors.
 
Counsel for Petitioner :- R.B.S.Rathaur,Alok Singh
 
Counsel for Respondent :- G.A.,Mohd.Islam Khan
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Dismissed.

For orders, see our order of date passed in Writ Petition No.7806 (M/B) of 2009 (Satya Pal Singh Vs. State of U.P. and others).

Order Date :- 26.9.2014

akverma

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