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Sushil vs State Of U.P.
2014 Latest Caselaw 7181 ALL

Citation : 2014 Latest Caselaw 7181 ALL
Judgement Date : 26 September, 2014

Allahabad High Court
Sushil vs State Of U.P. on 26 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32346 of 2014
 

 
Applicant :- Sushil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Ratan Yadav,K K Dwivedi,Ram Jatan Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri K K Dwivedi. Advocate has filed his parcha on behalf of the applicant which is taken on record. He submits that he has taken no objection from the earlier counsel Sri Ram Ratan Yadav.

Connect with Crl. Misc. Bail Application No.25866 of 2014 (Dhirendra Vs. State of U.P.) and list accordingly.

Order Date :- 26.9.2014

Ajay

 

 

 
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