Citation : 2014 Latest Caselaw 7154 ALL
Judgement Date : 26 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32370 of 2014 Applicant :- Rajesh Kumar Sharma Opposite Party :- State Of U.P. Counsel for Applicant :- K.K. Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Connect with Crl. Misc. Bail Application No. 32367 of 2014 (Rajesh Kumar Sharma Vs. State of U.P.) and list accordingly.
Order Date :- 26.9.2014
Ajay
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