Anwar And Another vs State Of U.P.
2014 Latest Caselaw 7098 ALL

Citation : 2014 Latest Caselaw 7098 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Anwar And Another vs State Of U.P. on 25 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32017 of 2014
 

 
Applicant :- Anwar And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Sunil Kumar Dubey, learned counsel for the applicants, Sri S.D. Yadav, learned A.G.A. for the State and perused the record.

Looking to the period of detention and also the nature of allegations made against the applicants, list after four weeks before the appropriate Bench.

Order Date :- 25.9.2014

Ajay

Download the LatestLaws.com Mobile App