Pradumn Singh vs State Of U.P. And 2 Ors
2014 Latest Caselaw 7094 ALL

Citation : 2014 Latest Caselaw 7094 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Pradumn Singh vs State Of U.P. And 2 Ors on 25 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52502 of 2014
 

 
Petitioner :- Pradumn Singh
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Narendra Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Let the respondents file counter affidavit within four weeks.

List thereafter.

Order Date :- 25.9.2014

SKS

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