Ram Iqbal Singh vs State Of U.P. Thru Secy. Deptt. Of ...
2014 Latest Caselaw 7093 ALL

Citation : 2014 Latest Caselaw 7093 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Ram Iqbal Singh vs State Of U.P. Thru Secy. Deptt. Of ... on 25 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 
Civil Misc. Recall Application No. 318091 of 2014
 
In
 

 
Case :- WRIT - A No. - 20257 of 2009
 

 
Petitioner :- Ram Iqbal Singh
 
Respondent :- State Of U.P. Thru Secy. Deptt. Of Agriculture & Ors
 
Counsel for Petitioner :- Kamal Nayan,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Application for recall/restoration is allowed.

The writ petition is restored to its original number.

Interim order also stands restored.

Order Date :- 25.9.2014

SKS

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