Pradeep Kumar Jain And 2 Others vs State Of U.P. Thru Secy. And 2 ...
2014 Latest Caselaw 7086 ALL

Citation : 2014 Latest Caselaw 7086 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Pradeep Kumar Jain And 2 Others vs State Of U.P. Thru Secy. And 2 ... on 25 September, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17082 of 2014
 

 
Petitioner :- Pradeep Kumar Jain And 2 Others
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Nitin Srivastava
 
Counsel for Respondent :- Govt.Advocate,Anand Kumar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

There are serious allegation of fraud having been played by the petitioners for the purpose of obtaining recognition from All India Technical Board, Delhi.

Counsel for the petitioner seeks time to bring all such document on record to challenge the allegations made.

Put up on 26.9.2014.

Order Date :- 25.9.2014

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