Smt. Manki vs Vishun Dayal And Others
2014 Latest Caselaw 7078 ALL

Citation : 2014 Latest Caselaw 7078 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Smt. Manki vs Vishun Dayal And Others on 25 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 4400 of 2013
 

 
Petitioner :- Smt. Manki
 
Respondent :- Vishun Dayal And Others
 
Counsel for Petitioner :- A.K. Rai,N.K. Pandey,Vishnu Kr. Singh
 
Counsel for Respondent :- Sriprakash Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 25.9.2014

SKM

Download the LatestLaws.com Mobile App