The Commissiner,Commercial ... vs S/S Dabur India Ltd.,22 Site-4 ...
2014 Latest Caselaw 7075 ALL

Citation : 2014 Latest Caselaw 7075 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

The Commissiner,Commercial ... vs S/S Dabur India Ltd.,22 Site-4 ... on 25 September, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 442 of 2014
 

 
Applicant :- The Commissiner,Commercial Tax,U.P.Lko.
 
Opposite Party :- S/S Dabur India Ltd.,22 Site-4 Ind.Area Sahibabad
 
Counsel for Applicant :- S.C.
 
Counsel for Opposite Party :- Suyash Agarwal
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For judgment, see my judgment of date passed on the separate sheets of Sales/Trade Tax Revision No.441 of 2014.

Order Date :- 25.9.2014

Ak/

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