Citation : 2014 Latest Caselaw 7071 ALL
Judgement Date : 25 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 40536 of 2014 Applicant :- Raheesh Quraishi @ Rais Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Gaurav Sharma Counsel for Opposite Party :- Govt. Advocate Hon'ble Surendra Singh,J.
As prayed, list this case in the week commencing 13.10.2014.
Order Date :- 25.9.2014
Mt/
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