Sahdev vs State Of U.P. And Another
2014 Latest Caselaw 7068 ALL

Citation : 2014 Latest Caselaw 7068 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Sahdev vs State Of U.P. And Another on 25 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22551 of 2014
 

 
Petitioner :- Sahdev
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- A.K. Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

List in the second week of October, 2014.

Order Date :- 25.9.2014

SKS

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