Smt. Manti Devi vs State Of U.P. Thru' Its Secy And ...
2014 Latest Caselaw 7067 ALL

Citation : 2014 Latest Caselaw 7067 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Smt. Manti Devi vs State Of U.P. Thru' Its Secy And ... on 25 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 3714 of 2012
 

 
Petitioner :- Smt. Manti Devi
 
Respondent :- State Of U.P. Thru' Its Secy And Others
 
Counsel for Petitioner :- Subhash Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Ashok.K.Pandey,B.P. Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 25.9.2014

SKM

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