Citation : 2014 Latest Caselaw 7060 ALL
Judgement Date : 25 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 27014 of 2014 Petitioner :- Smt. Sonamani Devi Respondent :- Chandra Shankar @ Shashi Singh & 2 Others Counsel for Petitioner :- Shailendra Kumar Singh Counsel for Respondent :- S.C.,S.K. Pandey Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list.
Interim order, if in operation, is extended till the next date of listing.
Order Date :- 25.9.2014
SKM
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