Citation : 2014 Latest Caselaw 7045 ALL
Judgement Date : 25 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 41839 of 2011 Petitioner :- Chhatar Pal And Others Respondent :- Smt. Somi And Others Counsel for Petitioner :- Satish Mandhyan Counsel for Respondent :- S.C.,Vikrant Rana Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list.
Interim order, if in operation, is extended till the next date of listing.
Order Date :- 25.9.2014
SKM
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