Ram Rahis vs State Of U.P. And Others
2014 Latest Caselaw 7032 ALL

Citation : 2014 Latest Caselaw 7032 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Ram Rahis vs State Of U.P. And Others on 25 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24771 of 2010
 

 
Petitioner :- Ram Rahis
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ram Autar Verma
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Rajan Roy,J.

List in the next cause list.

Order Date :- 25.9.2014

SKS

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