Smt. Sunaina vs Registrar General, High Court ...
2014 Latest Caselaw 7029 ALL

Citation : 2014 Latest Caselaw 7029 ALL
Judgement Date : 25 September, 2014

Allahabad High Court

Smt. Sunaina vs Registrar General, High Court ... on 25 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52071 of 2014
 

 
Petitioner :- Smt. Sunaina
 
Respondent :- Registrar General, High Court Allahabad And 2 Ors
 
Counsel for Petitioner :- H.P. Pandey
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Rajan Roy,J.

Heard Sri H.P. Pandey, learned counsel for the petitioner, Sri G.K. Singh, Senior Advocate assisted by Sri Sumit Sharma for the respondents and learned standing counsel for the respondents.

Judgment is reserved.

Order Date :- 25.9.2014

SKS

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