Om Prakash Shah And 3 Ors vs State Of U.P. And 2 Ors
2014 Latest Caselaw 6985 ALL

Citation : 2014 Latest Caselaw 6985 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Om Prakash Shah And 3 Ors vs State Of U.P. And 2 Ors on 24 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52083 of 2014
 

 
Petitioner :- Om Prakash Shah And 3 Ors
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- B.N. Rai,Sumit Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Put up this case on 28.10.2014 as fresh case to enable the learned standing counsel to ascertain as to whether an opportunity of hearing has been given to the petitioner or not before ordering the impugned recovery and the nature of amount.

Order Date :- 24.9.2014

SKS

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