Karuna Shankar Mishra vs State Of U.P. And 4 Ors
2014 Latest Caselaw 6976 ALL

Citation : 2014 Latest Caselaw 6976 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Karuna Shankar Mishra vs State Of U.P. And 4 Ors on 24 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52134 of 2014
 

 
Petitioner :- Karuna Shankar Mishra
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- K.G. Mishra,H.P. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Let the respondents file counter affidavit within four weeks.

List thereafter.

Order Date :- 24.9.2014

SKS

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