Suaib Ahmad vs Union Of India And Another
2014 Latest Caselaw 6948 ALL

Citation : 2014 Latest Caselaw 6948 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Suaib Ahmad vs Union Of India And Another on 24 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26353 of 2014
 

 
Applicant :- Suaib Ahmad
 
Opposite Party :- Union Of India And Another
 
Counsel for Applicant :- Ajeet Srivastava
 
Counsel for Opposite Party :- Sanjay Kumar Singh
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by Sri Sanjay Kumar Singh, learned counsel for the Union of India, which is taken on record.

Learned cousnel for the applicant prays for and is gratned two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.9.2014

Ajay

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