Har Preet Singh Luthra vs State Of U.P. And Another
2014 Latest Caselaw 6941 ALL

Citation : 2014 Latest Caselaw 6941 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Har Preet Singh Luthra vs State Of U.P. And Another on 24 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17258 of 2014
 

 
Applicant :- Har Preet Singh Luthra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ekta Kaur,Jagriti Singh
 
Counsel for Opposite Party :- Govt.Advocate,B.K.S. Raghuvanshi
 

 
Hon'ble Ramesh Sinha,J.

List in the next cause list.

Order Date :- 24.9.2014

Ajay

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