Krishna Kumar And Ors. vs State Of U.P.And Ors.
2014 Latest Caselaw 6936 ALL

Citation : 2014 Latest Caselaw 6936 ALL
Judgement Date : 24 September, 2014

Allahabad High Court

Krishna Kumar And Ors. vs State Of U.P.And Ors. on 24 September, 2014

Bench: Ravindra Singh, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 94087 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 7753 of 2014
 

 
Petitioner :- Krishna Kumar And Ors.
 
Respondent :- State Of U.P.And Ors.
 
Counsel for Petitioner :- Surendra Kumar,Ajeet Pratap Singh,Nisha Srivastava
 
Counsel for Respondent :- Govt.Advocate,Anil K.Mishra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

Heard learned counsel for the applicants and learned A.G.A.

This application has been filed by the applicants with a prayer to grant some more time to appear before the court concerned in pursuance of the order dated 21.08.2014 .

Considering the facts, circumstances of the case, it is directed that in case the applicants appear before the court concerned on or before 26.09.2014 the benefit of the order dated 21.08.2014 shall be extended.

Accordingly the application is disposed of.

Let a copy of this order may be given to learned counsel for the applicant today on payment of usual charges.

Order Date :- 24.9.2014

RPD