Shahrukh @ Sharukha vs State Of U.P.
2014 Latest Caselaw 6908 ALL

Citation : 2014 Latest Caselaw 6908 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Shahrukh @ Sharukha vs State Of U.P. on 23 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30086 of 2014
 

 
Applicant :- Shahrukh @ Sharukha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.B. Sahai
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri R.B. Sahai, learned counsel for the applicant.

List after two weeks.

Order Date :- 23.9.2014

Ajay

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