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Union Of India And Another vs Prem Chand Jaiswal And Others
2014 Latest Caselaw 6872 ALL

Citation : 2014 Latest Caselaw 6872 ALL
Judgement Date : 23 September, 2014

Allahabad High Court
Union Of India And Another vs Prem Chand Jaiswal And Others on 23 September, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 10405 of 2002
 

 
Applicant :- Union Of India And Another
 
Opposite Party :- Prem Chand Jaiswal And Others
 
Counsel for Applicant :- Govind Saran
 
Counsel for Opposite Party :- A.G.A.,Ashok Pandey,P.K. Singh
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri Govind Saran, learned counsel for the applicant.

List after three weeks.

Order Date :- 23.9.2014

Ajay

 

 

 
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