Sanjeev @ Sanju vs State Of U.P.
2014 Latest Caselaw 6863 ALL

Citation : 2014 Latest Caselaw 6863 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Sanjeev @ Sanju vs State Of U.P. on 23 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31340 of 2014
 

 
Applicant :- Sanjeev @ Sanju
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pramod Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is the third bail application. The first bail application was rejected by Hon'ble Mushaffey Ahmad, J. vide order dated 01.02.2013 and the second bail application has been rejected for non-prosecution by the same Court on 05.08.2014 .

List with previous papers before the appropriate Bench at an early date.

Order Date :- 23.9.2014

Ajay

Download the LatestLaws.com Mobile App