Shesh Gupta vs State Of U.P.
2014 Latest Caselaw 6862 ALL

Citation : 2014 Latest Caselaw 6862 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Shesh Gupta vs State Of U.P. on 23 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27679 of 2014
 

 
Applicant :- Shesh Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.K. Baranwal,V.P. Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,B.P. Verma,Vinay Saran
 

 
Hon'ble Ramesh Sinha,J.

List in the week commencing 13th October, 2014.

Order Date :- 23.9.2014

Ajay

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