Vikas Kumar vs State Of U.P. And 5 Ors
2014 Latest Caselaw 6841 ALL

Citation : 2014 Latest Caselaw 6841 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Vikas Kumar vs State Of U.P. And 5 Ors on 23 September, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 51614 of 2014
 

 
Petitioner :- Vikas Kumar
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Suresh Chandra Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Put up this case on 8.10.2014 as fresh to enable the learned standing counsel to seek instructions as to whether the petitioner was given any notice / opportunity of hearing before passing the impugned order of recovery or not.

Order Date :- 23.9.2014

SKS

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