Karnesh @ Monu And Another vs Smt.Ramrati Bai And 4 Others
2014 Latest Caselaw 6839 ALL

Citation : 2014 Latest Caselaw 6839 ALL
Judgement Date : 23 September, 2014

Allahabad High Court

Karnesh @ Monu And Another vs Smt.Ramrati Bai And 4 Others on 23 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 51528 of 2014
 

 
Petitioner :- Karnesh @ Monu And Another
 
Respondent :- Smt.Ramrati Bai And 4 Others
 
Counsel for Petitioner :- Rishikesh Tripathi
 
Counsel for Respondent :- R.R.Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

Sri R.R.Tiwari, learned counsel has accepted notice on behalf of respondents no.1 and 2.

Issue notice to respondents no.3,4 and 5 returnable at an early date for which learned counsel for the petitioners will take steps for service of notice within a week.

The respondents may file counter affidavit within three weeks.

List after service of notice.

Order Date :- 23.9.2014

SKM

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