Mangal Prajapati vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 6791 ALL

Citation : 2014 Latest Caselaw 6791 ALL
Judgement Date : 22 September, 2014

Allahabad High Court

Mangal Prajapati vs The State Of U.P Thru Principal ... on 22 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 92693 of 2014
 
In
 

 
Case :- MISC. BENCH No. - 7353 of 2014
 

 
Petitioner :- Mangal Prajapati
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- Shiva Nand Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicant and learned A.G.A.

This application has been filed with a prayer to grant some more time to appear before the court concerned in pursuance of the order dated 11.08.2014.

Considering the facts and circumstances of the case, it is directed that in case the applicant appears before the court concerned on or before 24.9.2014, the direction issued by this court vide order dated 11.8.2014 shall be complied with.

Accordingly this application is disposed of.

Order Date :- 22.9.2014

RPD