Vinod And 2 Others vs Dy. Director Of Consolidation And ...
2014 Latest Caselaw 6743 ALL

Citation : 2014 Latest Caselaw 6743 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Vinod And 2 Others vs Dy. Director Of Consolidation And ... on 19 September, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 50528 of 2014
 

 
Petitioner :- Vinod And 2 Others
 
Respondent :- Dy. Director Of Consolidation And 3 Others
 
Counsel for Petitioner :- A.P. Tewari,S.S. Tripathi
 
Counsel for Respondent :- C.S.C.,Amit Kumar Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard Shri A.P. Tewari, learned counsel for the petitioner and Shri Amit Kumar Singh, who has filed caveat on behalf of respondent nos. 3 and 4.

Order reserved.

Order Date :- 19.9.2014

Priyanka

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