Citation : 2014 Latest Caselaw 6736 ALL
Judgement Date : 19 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 185 of 2007 Appellant :- Smt. Yashbiri Devi Respondent :- Mukesh Kumar Counsel for Appellant :- P.K. Srivastava,N.K. Srivastava Counsel for Respondent :- J.P. Pandey,Shakti Swarup Nigam Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
In compliance of the joint affidavit filed on 22.8.2014, a draft of Syndicate Bank No. 148776, dated 13.9.2014 for Rs.10,00,000/- (ten lacs) in the name of Smt. Yashbiri Sherawat is being handed over to her, which has been acknowledged by her and the necessary acknowledgment has been given in the order sheet.
Learned counsel for the parties stated that necessary details relating to the civil and criminal cases arising from matrimonial dispute shall be provided on Monday (22.9.2014) for further order.
Put up on Monday (22.9.2014)
Order Date :- 19.9.2014
OP
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