Union Of India , N.C.R. Allahabad ... vs Smt. Bechani Devi
2014 Latest Caselaw 6658 ALL

Citation : 2014 Latest Caselaw 6658 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Union Of India , N.C.R. Allahabad ... vs Smt. Bechani Devi on 18 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 50155 of 2014
 

 
Petitioner :- Union Of India , N.C.R. Allahabad And 4 Ors
 
Respondent :- Smt. Bechani Devi
 
Counsel for Petitioner :- A.K. Gaur
 
Counsel for Respondent :- Sudama Ram,Anand Kumar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Sri Anand Kumar, learned Advocate appeared on behalf of respondents.

As prayed, put up this matter on 25th September,2014, as fresh.

Order Date :- 18.9.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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