Ratan Singh And Another vs Mehar Singh And Another
2014 Latest Caselaw 6649 ALL

Citation : 2014 Latest Caselaw 6649 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Ratan Singh And Another vs Mehar Singh And Another on 18 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 50387 of 2014
 

 
Petitioner :- Ratan Singh And Another
 
Respondent :- Mehar Singh And Another
 
Counsel for Petitioner :- Rajeev Sisodia,Shashank Kumar
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioners will take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 18.9.2014

SKM

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