Dr. Rajvir Singh vs State Of U.P. And 2 Ors
2014 Latest Caselaw 6647 ALL

Citation : 2014 Latest Caselaw 6647 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Dr. Rajvir Singh vs State Of U.P. And 2 Ors on 18 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 48922 of 2014
 

 
Petitioner :- Dr. Rajvir Singh
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Pradeep Saxena,Ram Singh
 
Counsel for Respondent :- C.S.C.,Pankaj Srivastava
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter along with Writ A No. 36892 of 2010 on 24.09.2014, as fresh.

Order Date :- 18.9.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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