Nagendra Yadav @ Baba vs State Of U.P.
2014 Latest Caselaw 6644 ALL

Citation : 2014 Latest Caselaw 6644 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Nagendra Yadav @ Baba vs State Of U.P. on 18 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19967 of 2014
 

 
Applicant :- Nagendra Yadav @ Baba
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Srivastava,Rajeev Kumar Singh Parmar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Manjeet Misra, Advocate holding brief of Sri Rajeev Kumar Singh Parmar, learned counsel for the applicant and learned AGA for the State.

List after three weeks.

Order Date :- 18.9.2014

Ajay

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