Sri Raghuvir Cold Storage vs Chhetriya Bhavishya Nidhi
2014 Latest Caselaw 6637 ALL

Citation : 2014 Latest Caselaw 6637 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Sri Raghuvir Cold Storage vs Chhetriya Bhavishya Nidhi on 18 September, 2014

Bench: Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL No. - 1281 of 1991
 

 
Appellant :- Sri Raghuvir Cold Storage
 
Respondent :- Chhetriya Bhavishya Nidhi
 
Counsel for Appellant :- Rakesh Dwivedi,Anil Sharma,Dinesh Dwivedi,K.B.Dixit,M.C.Tiwari,S.K.Dwivedi,Shrawan Dwivedi,Yogendra Kumar Srivastava
 

 
Hon'ble Dinesh Gupta,J.

Passed over at the request of learned counsel for the appellant.

Order Date :- 18.9.2014

SKS

Download the LatestLaws.com Mobile App