Jodhan Ram & Others vs Phool Chand Bind & Others
2014 Latest Caselaw 6632 ALL

Citation : 2014 Latest Caselaw 6632 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Jodhan Ram & Others vs Phool Chand Bind & Others on 18 September, 2014

Bench: Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL No. - 737 of 1997
 

 
Appellant :- Jodhan Ram & Others
 
Respondent :- Phool Chand Bind & Others
 
Counsel for Appellant :- S.K.Varma
 
Counsel for Respondent :- A.K. Singh
 

 
Hon'ble Dinesh Gupta,J.

Learned counsel for the appellant has filed a substitution application alongwith the delay condonation application. The application is apparently barred by 5 years.

Issue notice to the respondents.

The appellant will take steps to serve notice to the respondents on the delay condonation application as well as substitution application.

List after four weeks.

Order Date :- 18.9.2014

SKS

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