Smt. Pushpa Mishra vs State Of U.P. And 3 Ors
2014 Latest Caselaw 6619 ALL

Citation : 2014 Latest Caselaw 6619 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Smt. Pushpa Mishra vs State Of U.P. And 3 Ors on 18 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 50292 of 2014
 

 
Petitioner :- Smt. Pushpa Mishra
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- K.N. Mishra,Abhishek Mishra
 
Counsel for Respondent :- C.S.C.,Chhaya Gupta
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Ms. Chhaya Gupta, learned Advocate appeared on behalf of respondents. She may obtain instruction and if so required to file counter affidavit.

Put up this matter on 8th October, 2014, as fresh.

Order Date :- 18.9.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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